Allahabad High Court
Hari Shanker & Another vs Vijay Shanker & Others on 13 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 969 of 2009 Petitioner :- Hari Shanker & Another Respondent :- Vijay Shanker & Others Petitioner Counsel :- Chandra Kumar Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J. Application for condonation of delay has been filed. Cause shown is sufficient. Delay is condoned. Admit.
Issue notice to respondents returnable at an early date. Sent for lower court record. List after the receipt of the record. Order Date :- 13.1.2010 ssm