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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The High Denomination Bank Notes (Demonetisation) Act, 1978

(5)Every application for the exchange of high denomination bank notes under this section shall be accompanied by the copy of the return received under sub- section (4) of section 5 which contains the distinctive numbers of such bank notes.