Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1)(ii) in The Tamil Nadu Co-Operative Societies Act, 1983

(ii)the Government may make Rules restricting the right of a member to vote in any specified matter in specified circumstances;