Bombay High Court
All India Biodiesel Association And 11 ... vs The State Of Maharashtra And 11 Ors on 3 February, 2021
Author: Madhav J. Jamdar
Bench: A. A. Sayed, Madhav J. Jamdar
1/1 14.wpl.7456.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 7456 OF 2020
All India Biodiesel Association & Ors. ... Petitioners
Vs.
The State of Maharashtra & Ors. ... Respondents
...........
Mr. Ranjit D. Shinde a/w. Mr. Siddesh Samel a/w. Mr. Parth
Sanghrajka a/w. Mr. Akshay Pai for the Petitioners.
Mr. A. M. Sethna a/w. Carina Xavier for the Respondent No. 4-Union
of India.
Mrs. Jyoti Chavan, AGP for the Respondent/State.
..........
CORAM: A. A. SAYED AND
MADHAV J. JAMDAR, JJ.
DATE : 3rd FEBRUARY, 2021. P. C:-
Stand over to 9th February, 2021 for "directions".
(MADHAV J. JAMDAR, J.) (A. A. SAYED, J.) Sonali ::: Uploaded on - 04/02/2021 ::: Downloaded on - 05/02/2021 20:36:43 :::