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Bombay High Court

All India Biodiesel Association And 11 ... vs The State Of Maharashtra And 11 Ors on 3 February, 2021

Author: Madhav J. Jamdar

Bench: A. A. Sayed, Madhav J. Jamdar

                                 1/1            14.wpl.7456.2020.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                    WRIT PETITION (L) NO. 7456 OF 2020


All India Biodiesel Association & Ors.   ... Petitioners
            Vs.
The State of Maharashtra & Ors.           ... Respondents
                                ...........
Mr. Ranjit D. Shinde a/w. Mr. Siddesh Samel a/w. Mr. Parth
Sanghrajka a/w. Mr. Akshay Pai for the Petitioners.
Mr. A. M. Sethna a/w. Carina Xavier for the Respondent No. 4-Union
of India.
Mrs. Jyoti Chavan, AGP for the Respondent/State.
                                   ..........
                      CORAM: A. A. SAYED AND
                             MADHAV J. JAMDAR, JJ.

DATE : 3rd FEBRUARY, 2021. P. C:-

Stand over to 9th February, 2021 for "directions".
(MADHAV J. JAMDAR, J.) (A. A. SAYED, J.) Sonali ::: Uploaded on - 04/02/2021 ::: Downloaded on - 05/02/2021 20:36:43 :::