Section 28(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(1)There shall be a Director of Research who shall be a whole-time officer of the University. He shall be appointed by the Vice-Chancellor with the prior approval of the [Executive Council] [Words substituted for the word ] and the Chancellor in accordance with the Statutes made in this behalf. The Director of Research shall be responsible [to the Vice-Chancellor] [Words inserted by W. B. Act 31 of 1981.] for carrying out the Research Programmes.
