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[Section 9]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 9(2) in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998
| At the district headquarters :- | ||
| (i) | Collector | Chairman |
| (ii) | Municipal Commissioner/Chief Municipal Officer of aCorporation/Municipal Council, Nagar Panchayat | Member |
| (iii) | Representative of the Department of Town and Country Planning | Member |
| (iv) | Project Officer of the District Urban Development Agency | Member |
| (v) | Superintendent of Police | Member |
| For other Urban Areas :- | ||
| (i) | Sub-Divisional Officer, Revenue | Chairman |
| (ii) | Municipal Commissioner/Chief Municipal Officer of aCorporation/Municipal Council, Nagar Panchayat | Member |
| (iii) | Representative of the Town and Country Planning Department | Member |
| (iv) | Project Officer of the District Urban Development Agency | Member |
| (v) | Sub-Divisional Police Officer | Member |