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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(xii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xii)IN Services as such, is not a separate class of Services Neither NTP' 99 recognizes this as a separate Service nor has licensor categorized it as a separate Service. It is only a different means of providing a service. Therefore, Interconnect Usage Charges (IUC) as applicable from time to time will apply for the IN services provided by operator in multi-operator multi-network scenario. Interconnect Agreement between Service Providers shall include Intelligent Network (IN) access.