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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1) in Rajasthan Minor Mineral Concession Rules, 2017

(1)Short term permit may be granted for excavation and use of mineral masonary stone, murram, [ordinary earth, bajri (other than river sand)] [Substituted 'ordinary earth' by Rajasthan Notification No. G.S.R. 112, dated 28.12.2017 (w.e.f. 28.2.2017).] to a contractor for executing works of Government, Semi-Government, Local Body, Panchayati Raj Institution or Organizations aided or funded by the government [:] [Substituted '.' by Rajasthan Notification No. G.S.R. 112, dated 28.12.2017 (w.e.f. 28.2.2017).][Provided that the short term permit for bajri (other than river sand) shall be granted in khatedari land only.] [Added by Rajasthan Notification No. G.S.R. 112, dated 28.12.2017 (w.e.f. 28.2.2017).]