Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45A] [Entire Act] State of Jharkhand - Subsection Section 45A(4) in Jharkhand Co-operative Societies Act, 2008 (4)The offence under sub-section (4) of section 45 and sub section (3) of section 45 A shall be cognizable.
