Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 754] [Entire Act]

Bengal Presidency - Subsection

Section 754(a) in Police Regulations, Bengal , 1943

(a)Persons appointed as police officers including those appointed to fill temporary vacancies, shall receive the certificate of office mentioned in section 8 of the Police Act, 1861 (B. P. Form No. 152).