Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1277 in Police Regulations, Bengal , 1943 1277. Payment of municipal rates and taxes. - The instructions contained in rule 21 of Appendix 3 of the Bengal Financial Rules shall be followed in payment of municipal rates and taxes.
