Delhi High Court - Orders
Dinesh Saklani vs Bses, Rajdhani Power Limited And Ors on 5 July, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4858/2021
DINESH SAKLANI ..... Petitioner
Through Mr. Ashutosh Jha, Advocate.
versus
BSES, RAJDHANI POWER LIMITED AND ORS..... Respondent
Through Mr. Anupam Varma, Mr. Nikhil
Sharma and Mr. Aditya, Advocates
for R-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 05.07.2021 CM APPL. 14980/2021 (exemption) Exemption is allowed, subject to all just exceptions. W.P.(C) 4858/2021
1. The hearing was conducted through video conferencing.
2. Issue notice. Notice is accepted by learned counsel appearing for respondent No.1.
3. Notice shall issue to respondents No.2 to 4 through standing counsel.
4. Let counter affidavit be filed within four weeks. Rejoinder Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:06.07.2021 08:22:33 W.P.(C) 4858/2021 Signing Date:05.07.2021 1 22:21 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
within four weeks thereafter.
5. List on 07.09.2021.
6. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J JULY 5, 2021 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:06.07.2021 08:22:33 W.P.(C) 4858/2021 Signing Date:05.07.2021 2 22:21 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.