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Delhi High Court - Orders

M/S Jamia Hamdard vs South Delhi Municipal Corporation on 14 February, 2019

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

$~1, 2, 3, 4, 5, 27, 28 & 29
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 544/2019 & CM APPL. Nos. 2487-2489/2019
    M/S JAMIA HAMDARD                            ..... Petitioner
                 Through:      Mr. Saket Sikri, Mr. Vikalp Mudgal
                               & Mr. M.H. Zahidi, Advs.
                 versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                 Through: Ms. Madhu Tewatia & Mr. Adhirath
                          Singh, Advs.

+   W.P.(C) 551/2019 & CM APPL. Nos. 2527-2528/2019
    M/S JAMIA HAMDARD                           ..... Petitioner
                     Through: Mr. Saket Sikri, Mr. Vikalp Mudgal
                              & Mr. M.H. Zahidi, Advs.
                     versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                     Through: Ms. Madhu Tewatia & Mr. Adhirath
                              Singh, Advs.

+   W.P.(C) 556/2019 & CM APPL. Nos. 2539-2540/2019
    M/S JAMIA HAMDARD                           ..... Petitioner
                     Through: Mr. Saket Sikri, Mr. Vikalp Mudgal
                              & Mr. M.H. Zahidi, Advs.
                     versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                     Through: Ms. Madhu Tewatia & Mr. Adhirath
                              Singh, Advs.

+   W.P.(C) 561/2019 & CM APPL. Nos. 2553-2554/2019
    M/S JAMIA HAMDARD                           ..... Petitioner
                     Through: Mr. Saket Sikri, Mr. Vikalp Mudgal
                              & Mr. M.H. Zahidi, Advs.
                     versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                     Through: Ms. Madhu Tewatia & Mr. Adhirath
                                 Singh, Advs.

+   W.P.(C) 565/2019 & CM APPL. Nos.2931-2932/2019
    M/S JAMIA HAMDARD                           ..... Petitioner
                     Through: Mr. Saket Sikri, Mr. Vikalp Mudgal
                              & Mr. M.H. Zahidi, Advs.
                     versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                     Through: Ms. Madhu Tewatia & Mr. Adhirath
                              Singh, Advs.

+   W.P.(C) 9145/2017
    M/S JAMIA HAMDARD                             ..... Petitioner
                     Through:   Mr. Saket Sikri, Mr. Vikalp Mudgal
                                & Mr. M.H. Zahidi, Advs.
                 versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                 Through: Ms. Madhu Tewatia & Mr. Adhirath
                          Singh, Advs.

+   W.P.(C) 9170/2017
    M/S JAMIA HAMDARD                             ..... Petitioner
                    Through:    Mr. Saket Sikri, Mr. Vikalp Mudgal
                                & Mr. M.H. Zahidi, Advs.
                 versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                 Through: Ms. Madhu Tewatia & Mr. Adhirath
                          Singh, Advs.

+   W.P.(C) No. 9198/2017
    M/S JAMIA HAMDARD                             ..... Petitioner
                     Through:   Mr. Saket Sikri, Mr. Vikalp Mudgal
                                & Mr. M.H. Zahidi, Advs.
                 versus
    SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
                 Through: Ms. Madhu Tewatia & Mr. Adhirath
                          Singh, Advs.
    CORAM:
       HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                   ORDER

% 14.02.2019 Counsel for the petitioner states that the table as directed to be filed by orders dated 21.01.2019 and 31.01.2019 is ready. Let the same be filed.

Re-list on 28th March 2019.

W.P.(C) No. 9145/2017 W.P.(C) No. 9170/2017 W.P.(C) No. 9198/2017

Learned counsel for the petitioner seeks opportunity to file rejoinder to the counter-affidavit/s filed by the respondent. Let rejoinder be filed within three weeks.

Re-list on 28th March 2019.

ANUP JAIRAM BHAMBHANI, J FEBRUARY 14, 2019 sr