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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(xi) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(xi)to appoint teachers of the university and such other employees of the University as may be prescribed on the recommendation of the Selection Committee: Provided that the Board may invite any person of high academic distinction and professional attainments to accept a post of Professor in the University and appoint him to that post;