Section 53(1)(b) in The Gujarat Agricultural Produce Markets Act, 1963

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State of Gujarat - Subsection

Section 53(1)(b) in The Gujarat Agricultural Produce Markets Act, 1963

(b)the market committee or committees established for the market area shall stand dissolved and the following consequences shall ensue, namely:-

(i)the members of the committee or committees shall vacate their office;

(ii)the unexpended balance of the Market Committee Fund and other property and liabilities of the market committee shall vest in the State Government:

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State of Gujarat - Subsection

Section 53(1)(b) in The Gujarat Agricultural Produce Markets Act, 1963