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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

(1)Here mention the name of the owner of the land/premises, if other than the applicant, industry or factory in continuation of legal business as per the Air (Prevention and Control of Pollution) Act, 1981. If land/premises belongs, to the Factory/Industry say - self.Major Industry - More than 2 crore rupees capital.Medium Industry - 10 lakhs to 2 crore rupees.Small Scale Industry - Less 10 lakh rupees.