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State of Rajasthan - Section

Section 7 in Rajasthan Conditions of Detention Order, 1971

7. Searches.

- Every detenu and his cell or ward shall be searched not less than once a week and often if the Superintendent considers it necessary, by such Jail Official not below the rank of a Head-warder as detailed by the Superintendent. Special precaution shall be taken to make the searches thorough and the fact of the search shall be noted in the Jailor's note book. Detenus shall be searched before and after interviews and at any other time if the Superintendent considers it necessary. In conducting the search of the detenue privacy shall be observed and care shall be taken to avoid humiliation.