Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(2)(c) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010 (c)extend his period of probation and thereafter pass such order, as it could have passed on the expiry of the first period of probation: