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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(e) in The U.P. Board of Secondary Sanskrit Education Act, 2000

(e)one Principal or Head of the Department of an Ayurvedic Medical college maintained by the State Government, nominated by the State Government;