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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(a) in Telangana Transplantation of Human Organs Act, 1995

(a)the manner in which and the conditions subject to which any donor may authorise removal, before his death of any human organ of his body under sub-section (1) of section 3;