Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Arunachal Pradesh - Subsection Section 17(1) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015 (1)The State Road Authority may, with the approval of the State Government, declare a State road or any portion of it to be a limited access State road.
