Kerala High Court
Geethakumari vs State Of Kerala on 27 May, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Monday, the 27th day of May 2024 / 6th Jyaishta, 1946
CRL.MC NO. 4486 OF 2024
CRIME NO.1283/2017 OF KUNNICODE POLICE STATION, KOLLAM
CC 1704/2019 OF JUDICIAL MAGISTRATE OF FIRST CLASS -II(FOREST OFFENCES), PUNALUR
PETITIONER(S)/ACCUSED NO'S: 1 TO 19:
1. GEETHAKUMARI, AGED 48 YEARS, VAZHAPALLIYIL PADINJATATHIL HOUSE,
MANJAKAALA, THALAVUR VILLAGE, AUVANEESWARAM R.S.P.O, KOLLAM
DISTRICT, PIN - 691508
2. RAJU, AGED 67 YEARS, S/O ISSAC, THENGUVILAYIL HOUSE, MANJAKKALA,
THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
3. DANIEL, AGED 76 YEARS, S/O PAPPACHAN, AARAZHIKATHUTHEKETHIL HOUSE,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
4. SINDHUMOL, AGED 43 YEARS, W/O JAYACHANDRAN NAIR, THENGUVILAYIL
PADINJATATHIL HOUSE, MANJAKAALA, THALAVUR VILLAGE, KOLLAM DISTRICT,
PIN - 691508
5. ROSAMMA, AGED 51 YEARS, W/O SUNNY, PADINJARE VEEDU, MANJAKKALA,
THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
6. RAMYAMOL, AGED 34 YEARS, W/O UNNI, CHARUVILA VADAKETHIL, MATHIYODU,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
7. MANJU, AGED 43 YEARS, W/O ANILKUMAR, THADATHILVILA PADINJATTATHIL,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
8. SINDHUKUMARI, AGED 49 YEARS, W/O SYAMKUMAR, ARUNODHAYAM HOUSE,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
9. MINI JOHN, AGED 52 YEARS, W/O BINU SAMMUEL, BINDHUBAVANAM HOUSE,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
10. SATHIKUMARI, AGED 53 YEARS, W/O MOHANAN PILLA, ATHUL BHAVANAM,
ONAMKODE, MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN -
691508
11. BINCYMOL, AGED 41 YEARS, W/O SABUBABY, MUGALUVILA THEKKETHIL,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
12. RATHEESH, AGED 42 YEARS, S/O BAKAKRISNAPILLA, PUTHENVEETTIL,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
13. VARGHESE @ SHAJI, AGED 65 YEARS, S/O GEORGE, CHERUVILA THEKETHIL,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
14. UNNIKRISHNA PILLA, AGED 70 YEARS, S/O CHANDRASEKHARA PILLA,
SHANGRILLA, MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN -
691508
15. SUBASH, AGED 56 YEARS, S/O SUKUNARAN NAIR, VATTAPLAVILLA HOUSE,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
16. JIJO, AGED 34 YEARS, S/O THOMASKUTTY, JIJO BHAVAN, MANJAKKALA,
THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
17. PREETHA, AGED 45 YEARS, W/O MURILIDHARANPILLA, PLAVILA PUTHENVEETIL,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
18. SANDHYA, AGED 39 YEARS, W/O RADHAKRISHNAPILLA, PUTHENVEETTIL
MELETHIL, MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN -
691508
19. SAJI, AGED 52 YEARS, S/O PHILIP, AASHARAZIKATHU, THEKETHIL,
MANJAKKALA, THALAVUR VILLAGE, KOLLAM DISTRICT, PIN - 691508
RESPONDENT/STATE:
STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, PIN - 682031
This Criminal Misc. case coming on for orders, upon persuing the
petition and upon hearing the arguments of JOSEPH GEORGE, P.A.REJIMON,
NIKITA NAIR C.S., VIVEK JOS PUTHUKULANGARA & SAJEEV JOHN T., Advocates for
the petitioners and of PUBLIC PROSECUTOR the respondent, the court passed
the following:
BECHU KURIAN THOMAS, J.
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Crl.M.C.No.4486 of 2024
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Dated this the 27th day of May, 2024
ORDER
Petitioners shall clarify the anomalies noted in Annexure A3 regarding the date and the case number.
Post on 03.06.2024 in the first list.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM