Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 2 in The Delhi Land Reforms (Amendment) Act, 1966 2. [Amendment of section 3.] Rep. by the Repealing and Amending Act (56 of 1974), s. 2 and the First Schedule (w.e.f. 20-12-1974).
