Calcutta High Court (Appellete Side)
Sri Debangshu Agrahari vs State Of West Bengal & Ors on 6 May, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1
69 6.5.15
Sc W. P. No. 7668 (W) OF 2015
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Sri Debangshu Agrahari
-vs.-
State of West Bengal & Ors.
Ms. Joyee Maiti Mr. Ramashis Mukherjee.
....For the Petitioner.
Ms. Sanghamitra Nandy ....For the State.
None appears for the J. B. Roy State Ayurvedic Medical College and Hospital despite service.
Affidavit-of-service, filed in Court today, shall be retained with the records.
ACO Put up the writ petition on 14th May, 2015 under the heading 'To Be Mentioned'.
The Principal of the J. B. Roy State Ayurvedic Medical College and Hospital, either appearing in person or through leaned advocate, shall apprise this Court as to what action the Principal has taken pursuant to the representation of the petitioner's father dated 11th March, 2015, appearing at page 39 of the writ petition.
This order shall be communicated to the Principal by the learned advocates for the parties.
(Dipankar Datta, J.)