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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in National Financial Reporting Authority Rules, 2018

(g)"Division" means a division [including the one headed by the chairperson or a full-time member] [Inserted by Notification No. G.S.R. 636(E), dated 5.9.2019 (w.e.f. 13.11.2018).] established by the Authority for the purpose of organising and carrying out its functions and duties;