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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(a) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(a)present the budget (annual estimates) and the statement of accounts to the Executive Council and also draw and disburse funds on behalf of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];