Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in The Punjab Factory Rules, 1952 13. [ Loss of licence. [Substituted by Punjab Government Gazette Legislative Supplement Part III dated 28.2.1997.] - Where a licence granted under these rules is lost or accidentally destroyed, a duplicate may be granted on payment of a fee of twenty-five rupees.]
