Rajasthan High Court - Jaipur
Abdul Majid Son Of Ajijurrehman vs Chauthi Lal Agarwal (Since Deceased) on 4 July, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10728/2019
Abdul Majid Son Of Ajijurrehman
----Petitioner
Versus
Chauthi Lal Agarwal (Since Deceased)
----Respondent
For Petitioner(s) : Mr. D.K. Dixit, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 04/07/2019 Issue notice of the writ petition as well as stay application, returnable within three weeks.
In the meanwhile, the Court below is directed not to pass any final order in Civil Case No.267/2014 [Chouthi Lal Vs. Abdul Mazid].
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