Patna High Court - Orders
Ranjan Kumar Pandey vs The State Of Bihar on 11 November, 2024
Author: Chandra Prakash Singh
Bench: Chandra Prakash Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.22170 of 2023
Arising Out of PS. Case No.-1063 Year-2021 Thana- COMPLAINT CASE District- Jamui
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1. RANJAN KUMAR PANDEY Son of Jayram Pandey R/V- Bandanvar, P.S-
Pathargama, Dist- Godda (Jharkhand)
2. Jairam Pandey Son of Late Lilavaran Pandey R/V- Bandanvar, P.S-
Pathargama, Dist- Godda (Jharkhand)
3. Vindhvasini Devi @ Baby Wife of Jairam Pandey R/V- Bandanvar, P.S-
Pathargama, Dist- Godda (Jharkhand)
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. Manisha Kumari Wife of Ranjan Kumar Pandey R/V- Bandanvar, P.S-
Pathargama, Dist- Godda (Jharkhand) At present R/V- Telipara, Dumka, P.S-
Dumka Town, Dist- Godda (Jharkhand)
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Brij Nandad Prasad
For the Opposite Party/s : Mr.Shaheen Begum
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CORAM: HONOURABLE MR. JUSTICE CHANDRA PRAKASH
SINGH
ORAL ORDER
4 11-11-2024List this case after two weeks, awaiting service report.
(Chandra Prakash Singh, J) guddukr/-
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