Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 77 in Manipur Delegation of Financial Powers Rules, 1995 77. Group Commander, NCC, Imphal. N.B. - This does not ipso facto confer the power of FR/SR which are to be separately declared by the Government.
