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Jammu & Kashmir High Court

Mohd. Afzal And Anr vs Mst. Bega Begum And Ors on 22 October, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                            Sr. No. 40
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                      OWP No. 1473/2018
                                                         IA No. 01/2018

Mohd. Afzal and anr.                             .... Petitioner/Appellant(s)

                         Through:-   Mr. O.S. Bandral, Advocate vice
                                     Mr. R.K.S. Thakur, Advocate.

                   V/s

Mst. Bega Begum and ors.                                 .....Respondent(s)

                         Through:-   None.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

Awaiting appearance of the respondents' counsel, adjourned.

List on 13.12.2021.

(Sindhu Sharma) Judge JAMMU 22.10.2021 MICHAL