Jammu & Kashmir High Court
Mohd. Afzal And Anr vs Mst. Bega Begum And Ors on 22 October, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 40
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 1473/2018
IA No. 01/2018
Mohd. Afzal and anr. .... Petitioner/Appellant(s)
Through:- Mr. O.S. Bandral, Advocate vice
Mr. R.K.S. Thakur, Advocate.
V/s
Mst. Bega Begum and ors. .....Respondent(s)
Through:- None.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Awaiting appearance of the respondents' counsel, adjourned.
List on 13.12.2021.
(Sindhu Sharma) Judge JAMMU 22.10.2021 MICHAL