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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Bombay Presidency - Subsection

Section 40(2)(f) in The Bombay Drugs (Control) Act, 1959.

(f)prescribing the number of places at which any notified drug may be sold in any area and the procedure to be followed before granting licences, permits and passes;