Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 1 in Haryana Aided School (Security of Service) Act, 1971 1. Short Title. - (i) This Act may be called the Haryana Aided Schools (Security of Service) Act, 1971.(ii)It shall come into force with effect from 1st April, 1971.
