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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(10) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(10)All colleges and Polytechnics offering Fisheries Sciences courses in the private sector and affiliated to Sri Venkateswara Veterinary University, as on the date notified by the Government, shall stand disaffiliated. Such institutions shall stand affiliated to Andhra Pradesh Fisheries University for academic control and management.