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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1)(f) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(f)generally to exercise all or any of such powers conferred on the Board by this Act or the Statutes.