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[Cites 0, Cited by 1] [Section 21(6)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(6)(c) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(c)they did not place the audited accounts for the preceding financial year along with the report of the auditors before the General Body at its annual General body Meeting.