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[Cites 0, Cited by 0] [Section 100(5)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(5)(a) in Maharashtra Public Universities Act, 2016

(a)under direction and overall superintendence of the Management Council, be responsible for the execution of all types of works, including major works to be executed through the agency of the Public Works Department ;