Calcutta High Court (Appellete Side)
Swapan Kr. Das & Ors vs Deputy Secretary & Ors on 25 February, 2022
Author: Aniruddha Roy
Bench: Aniruddha Roy
25.02.2022
SL No. 58
Court No. 22
sk
WPA 14668 of 2004
Swapan Kr. Das & Ors.
Vs
Deputy Secretary & Ors.
(Via Video Conference)
An old writ petition.
None appears for the parties nor any
accommodation has been sought for.
For the ends of justice, the writ petition shall
once again appear on March 10, 2022 or so soon
thereafter as and when the business of the court
will permit for further consideration under the
heading "For Orders (Old Matters)".
The writ petitioners shall serve a notice
intimating the respondents the next date of
hearing and shall file an affidavit of service in this regard on the adjourned day.
In the event, none appears for the parties on the adjourned day, the writ petition may be considered for dismissal on the following day.
(Aniruddha Roy, J.)