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Calcutta High Court (Appellete Side)

Swapan Kr. Das & Ors vs Deputy Secretary & Ors on 25 February, 2022

Author: Aniruddha Roy

Bench: Aniruddha Roy

25.02.2022
SL No. 58
Court No. 22
  sk


                        WPA 14668 of 2004
                      Swapan Kr. Das & Ors.
                                Vs
                   Deputy Secretary & Ors.
                      (Via Video Conference)

                     An old writ petition.

                     None appears      for   the   parties   nor   any

               accommodation has been sought for.

                     For the ends of justice, the writ petition shall

               once again appear on March 10, 2022 or so soon

               thereafter as and when the business of the court

               will permit for further consideration under the

               heading "For Orders (Old Matters)".

                     The writ petitioners shall serve a notice

               intimating the respondents the next date of

hearing and shall file an affidavit of service in this regard on the adjourned day.

In the event, none appears for the parties on the adjourned day, the writ petition may be considered for dismissal on the following day.

(Aniruddha Roy, J.)