State Consumer Disputes Redressal Commission
M/S. Vitthal Builders& Others vs Smt. Chandra Rekha Bhuteshwar ... on 11 September, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
CIRCUIT BENCH AT NAGPUR
5 TH FLOOR, ADMINISTRATIVE BUILDING NO. 1
CIVIL LINES, NAGPUR-440 001
Revision Petition No. RP/04/131
(Arisen out of Order Dated 25/10/2004 in Misc Case No. 26,27,28/2004
of Additional District Forum, Nagpur)
1.
M/s. Vitthal Builders, through its Prtner Miss Lateshwari Vitthalrao Akulwar.
2. Miss Lateshwari Vithalrao Akulwar,
3. Shri Jagdish Vitthal Akulwar.
All R/o. Sai Vitthal Apartments, Flat No.4, Hudekeshwar Road, New Subedhar Lay Out, Plot No. 29, Nagpur. ...
Revision Petitioner(s) Versus
1. Smt. Chandra Rekha Bhuteshwar Wakodikar,
2. Smt. Rajkamal Shivramji Wakodikar
3. Smt. Asha Ashok Telekar All R/o. Sai Viotthal Apartments, Flat No.4, Hudekeshwar Road, New subedhar Layout, Plot No.29, Nagpur
4. Ambadas Mahadeorao Bhosale, R/o. Qtr. No. 136/4, Somwari Quarters, Near Gajanan Temple, Nagpur. ......Respondents(s) BEFORE:
Hon'ble Mr.S.M. Shembole PRESIDING MEMBER HON'BLE SMT.JAYSHREE YENGAL MEMBER PRESENT:
Adv. Mr. Solat ......for the Appellant Adv. Mr. Sanjay Moon ......for the Respondent ORDER (Delivered on 11/09/2012) PER MR. S.M. SHEMBOLE , HON'BLE PRESIDING MEMBER Adv. Mr. Solat for the revision petitioners and Adv. Mr. Sanjay Moon for the respondents are present. Adv. Mr. Solat for the revision petitioners submitted withdrawal pursis stating therein that the revision petitioners do not want to proceed with the revision petition. Hence the revision petition is disposed of for want of prosecution. No order as to costs.
Dated:11/09/2012.
[ Hon'ble Mr.S.M. Shembole] PRESIDING MEMBER [ HON'BLE SMT.JAYSHREE YENGAL] MEMBER ay