Section 191(a) in Maharashtra Housing and Area Development Act, 1976
(a)[ in section 2, in clause (15), in paragraph (c), for sub-paragraph (ii), the following sub-paragraphs shall be substituted, namely:- [[Clause (a) was deemed to have been substituted for the original on 21st November 1977 by Maharashtra 29 of 1978, Section 3.
