Delhi High Court - Orders
Gopal Krishan Puri vs Uco Bank on 2 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 165/2018
GOPAL KRISHAN PURI ..... Petitioner
Through: Mr. Amit Rabbani, Advocate for Mr.
S.C. Singhal, Advocate.
versus
UCO BANK ..... Respondent
Through: Mr. Rajesh Rattan, Advocate.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 02.02.2023 It is already 5:30 P.M. No time left. List on 28.04.2023.
BY ORDER COURT MASTER FEBRUARY 2, 2023/msh Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:05.02.2023 16:34:20