Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1A)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1A)(b) in The Limited Liability Partnership Rules, 2009

(b)an affidavit signed by the designated partners, either jointly or severally, to the effect,-