Delhi High Court - Orders
Ms Jbmd Enterprises vs The Sr Dy. Cgda An & Ors on 31 May, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~S-37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8410/2024 & CM APPLs.34686/2024
MS JBMD ENTERPRISES ..... Petitioner
Through:
versus
THE SR DY. CGDA AN & ORS. ..... Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advocate,
Mr.Aakash Kr.Singh, GP and
Mr.S.C.Gupta (Sr.Accounts Officer)
for R-1 to 4 & 6.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 31.05.2024
1. In view of the Full Court Reference to bid farewell to Hon'ble Mr.Justice Rajnish Bhatnagar, the matter could not be taken up for hearing today.
2. List on 01st June, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 31, 2024 TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/06/2024 at 23:29:12