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Delhi High Court - Orders

Ms Jbmd Enterprises vs The Sr Dy. Cgda An & Ors on 31 May, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~S-37
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 8410/2024 & CM APPLs.34686/2024
                                                      MS JBMD ENTERPRISES                                                              ..... Petitioner
                                                                                         Through:

                                                                                         versus

                                                      THE SR DY. CGDA AN & ORS.                                                     ..... Respondents
                                                                                         Through:                Mr.Vikram Jetly, CGSC with
                                                                                                                 Ms.Shreya        Jetly, Advocate,
                                                                                                                 Mr.Aakash Kr.Singh, GP and
                                                                                                                 Mr.S.C.Gupta (Sr.Accounts Officer)
                                                                                                                 for R-1 to 4 & 6.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 31.05.2024

1. In view of the Full Court Reference to bid farewell to Hon'ble Mr.Justice Rajnish Bhatnagar, the matter could not be taken up for hearing today.

2. List on 01st June, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 31, 2024 TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/06/2024 at 23:29:12