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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Village Servants Service Rules, 2005

15. General.duties of village servants:

- The Village Servants shall besides the duties specified in rules 13 and 14 perform such other duties as may be assigned to them from time to time by the Panchayat Secretary. However their services shall not be utilized for night watchman, Attender in offices and for personal work of Panchayat Secretary and other Revenue Officials.