Supreme Court - Daily Orders
Union Of India vs Bhanwar Lal Regard on 10 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.22 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).23260/2018
(Arising out of impugned final judgment and order dated 10-08-2015
in DBCWP No. 11336/2012 and 03-01-2018 in DBWRP No. 117/2017 passed
by the High Court of Judicature for Rajasthan at Jodhpur)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
BHANWAR LAL REGARD Respondent(s)
(WITH I.R. and IA No.105504/2018-CONDONATION OF DELAY IN FILING and
IA No.105518/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.105509/2018-CONDONATION OF DELAY IN REFILING )
Date : 10-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Anshul Gupta, Adv.
Mr. G.S. Makker, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Nalin Kohli, Adv.
Ms. Nimisha Menon, Adv.
Mr. Nachiketa Joshi, Adv.
For Respondent(s) Mr. K. Uppal, Sr. Adv.
Mr. Shoeb Shakeel, Adv.
Mr. Krishan Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.11Pending application, if any, stands disposed of.
13:03:49 IST Reason: (SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER