Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Raj Kumar And Others vs The Faridkot Central Co-Operative Bank ... on 23 January, 2014

Author: Mahesh Grover

Bench: Mahesh Grover

                   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                  CHANDIGARH


                                                           C.R.No.311 of 2009

                                                             Date of Decision : 23.1.2014


                   Raj Kumar and others
                                                                     ....Petitioners
                                   Versus

                   The Faridkot Central Co-operative Bank Ltd. & anr.
                                                                  ...Respondents

                   CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                                      ....

Present: Mr. Arun Jain, Sr. Advocate with Mr. Amit Jain, Advocate for the petitioner (s).

Mr. Akshay Bhan, Advocate for the respondent-Bank.

.....

MAHESH GROVER.J. See detailed order of even date passed in CR No.305 of 2009 ( Dr. Sukhwinder Singh Brar Versus The Faridkot Central Co-operative Bank Ltd.).

23.1.2014 (MAHESH GROVER) dss JUDGE Singh Daljit 2014.01.29 10:08 I attest to the accuracy of this document