Punjab-Haryana High Court
Raj Kumar And Others vs The Faridkot Central Co-Operative Bank ... on 23 January, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.R.No.311 of 2009
Date of Decision : 23.1.2014
Raj Kumar and others
....Petitioners
Versus
The Faridkot Central Co-operative Bank Ltd. & anr.
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present: Mr. Arun Jain, Sr. Advocate with Mr. Amit Jain, Advocate for the petitioner (s).
Mr. Akshay Bhan, Advocate for the respondent-Bank.
.....
MAHESH GROVER.J. See detailed order of even date passed in CR No.305 of 2009 ( Dr. Sukhwinder Singh Brar Versus The Faridkot Central Co-operative Bank Ltd.).
23.1.2014 (MAHESH GROVER) dss JUDGE Singh Daljit 2014.01.29 10:08 I attest to the accuracy of this document