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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xvii) in M.P. Minor Mineral Rules, 1996

(xvii)"Co-operative Society" has the same meaning assigned to it under the Madhya Pradesh Co-operative Societies Act, 1960 (No. 17 of 1961), and "Association" means a body of persons associated for its objects the promotion of the economic interest of its members and is registered under the Madhya Pradesh Cooperative Societies Act, I960;