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[Cites 0, Cited by 0] [Section 77] [Entire Act]

NCT Delhi - Subsection

Section 77(3) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(3)If any person who has been removed from a polling station re-enters the polling station without permission of the presiding officer he shall be punishable with fine which may extend to two hundred and fifty rupees.