Himachal Pradesh High Court
Suman Sharma vs . Sanjeev Kumar Sharma on 7 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Suman Sharma Vs. Sanjeev Kumar Sharma FAO(FC) No. 42 of 2021 .
7.3.2022 Present: Mr. Suneet Goel, Advocate for the appellant.
Mr. Vijender Katoch, Advocate, for the respondent.
Mediation has failed as jointly stated by the parties.
r Admit.
CMP No. 11442 of 2021 In view of admission of the instant appeal, the operation and execution of impugned order dated 28.7.2021, passed by the Principal Judge, Family Court, Hamirpur is ordered to be stayed during the pendency of the appeal. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 7, 2022 (Kalpana) ::: Downloaded on - 07/03/2022 20:17:52 :::CIS