Delhi High Court - Orders
Staff Selection Commission & Anr vs Lekhpal Singh Rajpoot on 14 May, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~5 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(5) W.P.(C) 661/2025 & CM APPL. 3280/2025, CM APPL.
3281/2025
STAFF SELECTION COMMISSION & ANR. .....Petitioners
Through: Dr.B. Ramaswamy, CGSC
versus
LEKHPAL SINGH RAJPOOT .....Respondent
Through:
(6)+ W.P.(C) 662/2025 & CM APPL. 3282/2025, CM APPL.
3283/2025
STAFF SELECTION COMMISSION & ANR. .....Petitioners
Through: Dr.B. Ramaswamy, CGSC
versus
ATENDRA RAWAT .....Respondent
Through:
(7) W.P.(C) 696/2025 & CM APPL. 3337/2025, CM APPL.
3338/2025
GOVT OF NCT OF DELHI & ANR. .....Petitioners
Through: Dr.B. Ramaswamy, CGSC
versus
PAWAN KUMAR .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 14.05.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 01:50:32 No time left.
Re-list on 25th August, 2025.
NAVIN CHAWLA, J RENU BHATNAGAR, J MAY 14, 2025/sg Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 01:50:32